Madhya Pradesh High Court
A.S. Patel vs P.K. Chugh on 29 April, 2015
MCRC-3465-2007
(A.S. PATEL Vs P.K. CHUGH)
29-04-2015
None for the applicant even in the second round. It appears that the matter is pending since the year 2007 and no one is appearing to argue the matter since long. In absence of the learned counsel for the applicant the present matter is dismissed in want of prosecution. Copy of the order be sent to the Court below along with its record for information.
(N.K. GUPTA) JUDGE