Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 239] [Entire Act] State of Tripura - Subsection Section 239(2) in Tripura Excise Rules, 1962 (2)Office furniture required by the officer-in-charge shall be supplied and maintained in proper condition by the licensee at his own cost.
