Section 8(3) in THE ANDHRA PRADESH FISHERIES UNIVERSITY ACT, 2020
(3)The Government shall forward to the Board a copy of the report of inspection or enquiry for expressing its views and on receipt thereof, Government may tender such advice or give such directionasit may consider necessary,and fix at timelimit for action to be taken by the Board in that regard. The Board shall, within the time so fixed, take necessary action and report the fact to the Government.CHAPTER – III OFFICERS OF THE UNIVERSITY ETC.
