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State of Jharkhand - Section

Section 12 in Indian Administrative Service (Departmental Examination) Rules, 1962

12. Treasury training.

- Every officer of the Indian Administrative shall undergo the treasury training specified in Appendix II and obtain the certificate mentioned therein. He may, however, appear at the examination in Accounts even before undergoing treasury training but, in such a case, he will be deemed to have passed the examination in Accounts only on the date the treasury training certificate has been signed by the prescribed authority, if this date is subsequent to the date of actually passing the examination.