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[Cites 0, Cited by 0] [Section 12] [Entire Act]

State of Uttar Pradesh - Subsection

Section 12(10) in U.P. Minerals (Prevention of Illegal Mining, Transportation and Storage) Rules, 2018

(10)After checking the mineral and the carrier, the officer in charge of the check post or weighbridge or any other authorised officer shall put his signature and designation with date and time on the transit pass.