Supreme Court - Daily Orders
Air Cmde Naveen Jain vs Union Of India . on 6 December, 2017
ITEM NO.50 REGISTRAR COURT. 1 SECTION XVII
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
BEFORE THE REGISTRAR MR. KAPIL MEHTA
Civil Appeal No(s). 3019/2017
AIR CMDE NAVEEN JAIN Appellant(s)
VERSUS
UNION OF INDIA . & ORS. Respondent(s)
Date : 06-12-2017 This appeal was called on for hearing today.
For Appellant(s)
Mr. Abhishek R. Shukla, Adv.
Mr. Sridhar Potaraju, AOR
For Respondent(s)
Mr. Harish Kr. Khinchi, Adv.
Mr. Mukesh Kumar Maroria, AOR
UPON hearing the counsel the Court made the following
O R D E R
Respondent Nos.1 to 5 have already filed counter affidavit.
The matter stands complete.
Registry to process the same for listing before the Hon'ble Court, as per rules.
KAPIL MEHTA Registrar 6.12.2017 rd Signature Not Verified Digitally signed by RUPAM DHAMIJA Date: 2017.12.08 16:59:53 IST Reason: