Telangana High Court
Basava Tarakam Indo American Cancer ... vs Dr.V.V.T.S.Prasad on 20 June, 2022
Author: Chillakur Sumalatha
Bench: Chillakur Sumalatha
HONOURABLE Dr. JUSTICE CHILLAKUR SUMALATHA
CIVIL REVISION PETITION No.2079 of 2017
ORDER:
Challenge in this Civil Revision Petition is the order rendered by the Court of XIII Additional Chief Judge, City Civil Court, Hyderabad in I.A.No.424 of 2015 in O.S.No.10 of 2010, dated 07.12.2015.
Learned counsel for the petitioner submits that this Civil Revision Petition has become infructuous.
Recording the said submission, this Civil Revision Petition is dismissed without costs.
As a sequel Miscellaneous applications pending, if any, shall stand closed.
__________________________________ Dr. CHILLAKUR SUMALATHA, J 20.6.2022 dr