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[Cites 0, Cited by 0] [Section 5(2)] [Section 5] [Entire Act]

State of Meghalaya - Subsection

Section 5(2)(i) in The Meghalaya Cinemas (Regulation) Rules

(i)[ a certificate from the Deputy Commissioner concerned that the application for licence will not involve a benami transaction.] [Inserted vide Meghalaya Cinema (Regulation) (Amendment) Rule 1987.]