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[Cites 0, Cited by 0] [Section 73A(4)] [Section 73A] [Entire Act]

State of Maharashtra - Subsection

Section 73A(4)(b) in The Irrigation laws (Amendment) Act, 1964

(b)publish the sanctioned scheme (to be called the "final scheme") by notification in the Official Gazette, and in such other manner as may be prescribed by rules; and