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Calcutta High Court

Ashika Global Securities Pvt Ltd vs Rita Kedia on 6 July, 2023

Author: Arindam Mukherjee

Bench: Arindam Mukherjee

ORDER SHEET
                                                                                OC-16

                    IN THE HIGH COURT AT CALCUTTA
                  ORDINARY ORIGINAL CIVIL JURISDICTION
                         [COMMERCIAL DIVISION]


                             IA No. GA/2/2023
                                     In
                                CS/17/2022
                    ASHIKA GLOBAL SECURITIES PVT LTD.
                                  VERSUS
                                RITA KEDIA


  BEFORE:
  The Hon'ble JUSTICE ARINDAM MUKHERJEE

Date: 6th July, 2023.

Appearance:

Mr. Sourojit Dasgupta, Adv. Mr. Aniket Choudhury, Adv.
For the plaintiff.
Mr. Rudrajit Sarkar, Adv. Mr. Debangshu Dinda, Adv. Mr. A. Barman Roy, Adv.
Mr. Rabindra Mitra, Adv.
For the defendant.
The Court:- Affidavit-of-service and affidavit-in-reply filed in Court today are taken on record.
Let this matter appear in the list on 11th July, 2023.
(ARINDAM MUKHERJEE, J.) snn