Calcutta High Court
Ashika Global Securities Pvt Ltd vs Rita Kedia on 6 July, 2023
Author: Arindam Mukherjee
Bench: Arindam Mukherjee
ORDER SHEET
OC-16
IN THE HIGH COURT AT CALCUTTA
ORDINARY ORIGINAL CIVIL JURISDICTION
[COMMERCIAL DIVISION]
IA No. GA/2/2023
In
CS/17/2022
ASHIKA GLOBAL SECURITIES PVT LTD.
VERSUS
RITA KEDIA
BEFORE:
The Hon'ble JUSTICE ARINDAM MUKHERJEE
Date: 6th July, 2023.
Appearance:
Mr. Sourojit Dasgupta, Adv. Mr. Aniket Choudhury, Adv.
For the plaintiff.
Mr. Rudrajit Sarkar, Adv. Mr. Debangshu Dinda, Adv. Mr. A. Barman Roy, Adv.
Mr. Rabindra Mitra, Adv.
For the defendant.
The Court:- Affidavit-of-service and affidavit-in-reply filed in Court today are taken on record.
Let this matter appear in the list on 11th July, 2023.
(ARINDAM MUKHERJEE, J.) snn