Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 16] [Entire Act] Bombay Presidency - Subsection Section 16(2) in The Bombay Minor Mineral Extraction Rules, 1955 (2)At the time of renewal of the lease, the lessee shall be entitled the surrender any part of the leased area.
