Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 998] [Entire Act] State of Uttar Pradesh - Subsection Section 998(1) in Rules under the United Provinces Excise Act, 1910 (1)That the transport shall be as far as possible by railway only and by the most direct route which shall be specified in the pass.
