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State of Jammu-Kashmir - Section

Section 21 in Jammu and Kashmir Biological Diversity Rules, 2015

21. Annual Report and Annual Statement of Accounts of Biodiversity Management Committee.

- i. The Biodiversity Management Committee shall prepare the annual report for each year giving detailed accounts of its activities. The annual report shall invariably contain-
(a)The name of the Committee ;
(b)The period of which the report relates ;
(c)The incumbency of office for the period ;
(d)Detailed statement of programmes of action for the year ;
(e)Detailed report on the activities performed during the year ;
(f)A brief account of financial position of the Committee.
ii. The accounts of the Local Biodiversity Fund shall be audited as prescribed by the Board.iii. The Biodiversity Management Committee shall submit the audited statement of accounts to the Board and a copy to the local body concerned by the 31st of the Month of October following.