Delhi High Court - Orders
Unknown vs The Chief Patron/Vice ... on 9 September, 2025
$~70 & 71
* IN THE HIGH COURT OF DELHI AT NEW DELHI
(70) W.P.(C) 10165/2017, CM APPL. 41513/2017
M/S SUMAN FORWARDING AGENCY PVT. LTD.
.....Petitioner
Through: Mr. Harvinder Singh, Mr.
Akhand Pratap Singh, Advs.
versus
THE CHIEF PATRON/VICE PRESIDENT/GENERAL
SECRETARY, CENTRAL WAREHOUSING
CORPORATION MAJDOOR UNION, ANR .....Respondents
Through: Ms. Asha Jain Madan, Adv. for
R-1
Mr. K K Tyagi Mr. Iftekhar
Ahmad with Ms Garima
Tyagi Advs for R-2(CWC)
(71)+ W.P.(C) 10665/2017, CM APPLs. 43644-45/2017
CENTRAL WAREHOUSING CORPORATION THROUGH
ITS REGIONAL MANAGER, DELHI REGION .....Petitioner
Through: K K Tyagi & Iftekhar Ahmad
with Ms Garima Tyagi Advs .
versus
CENTRAL WAREHOUSING CORPORATION MAZDOOR
UNION AND ORS .....Respondents
Through: Ms. Asha Jain Madan, Adv. for
R-1
CORAM:
HON'BLE MS. JUSTICE RENU BHATNAGAR
ORDER
% 09.09.2025
1. Written submissions has not filed by the learned Amicus Curiae in terms of Order dated 16.09.2019.
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 12/09/2025 at 23:15:45
2. Let the same be filed within four weeks with copy to the other side.
3. Learned counsel for both the parties submit that they have already filed their written submissions in W.P.(C) 10165/2017 which may be read in W.P.(C)10665/2017 also.
4. Renotify on 28th January, 2026 for arguments.
RENU BHATNAGAR, J SEPTEMBER 9, 2025 Pallavi/MM This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 12/09/2025 at 23:15:45