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Delhi High Court - Orders

Unknown vs The Chief Patron/Vice ... on 9 September, 2025

                  $~70 & 71
                  *    IN THE HIGH COURT OF DELHI AT NEW DELHI
                  (70) W.P.(C) 10165/2017, CM APPL. 41513/2017
                            M/S SUMAN FORWARDING AGENCY PVT. LTD.
                                                                    .....Petitioner
                                         Through: Mr. Harvinder Singh, Mr.
                                                  Akhand Pratap Singh, Advs.
                                         versus

                            THE CHIEF PATRON/VICE PRESIDENT/GENERAL
                            SECRETARY,      CENTRAL           WAREHOUSING
                            CORPORATION MAJDOOR UNION, ANR .....Respondents
                                        Through: Ms. Asha Jain Madan, Adv. for
                                                 R-1
                                                 Mr. K K Tyagi Mr. Iftekhar
                                                 Ahmad with Ms Garima
                                                 Tyagi Advs for R-2(CWC)

                  (71)+ W.P.(C) 10665/2017, CM APPLs. 43644-45/2017
                            CENTRAL WAREHOUSING CORPORATION THROUGH
                            ITS REGIONAL MANAGER, DELHI REGION .....Petitioner
                                          Through: K K Tyagi & Iftekhar Ahmad
                                                   with Ms Garima Tyagi Advs .
                                          versus

                            CENTRAL WAREHOUSING CORPORATION MAZDOOR
                            UNION AND ORS                        .....Respondents
                                          Through: Ms. Asha Jain Madan, Adv. for
                                                   R-1
                            CORAM:
                            HON'BLE MS. JUSTICE RENU BHATNAGAR
                                              ORDER

% 09.09.2025

1. Written submissions has not filed by the learned Amicus Curiae in terms of Order dated 16.09.2019.

This is a digitally signed order.

The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 12/09/2025 at 23:15:45

2. Let the same be filed within four weeks with copy to the other side.

3. Learned counsel for both the parties submit that they have already filed their written submissions in W.P.(C) 10165/2017 which may be read in W.P.(C)10665/2017 also.

4. Renotify on 28th January, 2026 for arguments.

RENU BHATNAGAR, J SEPTEMBER 9, 2025 Pallavi/MM This is a digitally signed order.

The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 12/09/2025 at 23:15:45