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[Cites 0, Cited by 0] [Section 19(3)] [Section 19] [Entire Act]

State of Gujarat - Subsection

Section 19(3)(b) in Gujarat Minor Mineral Concession Rules, 2017

(b)to pass over or along any such railways, tramways, road lines and other ways, at all times, with or without horses, cattle or other animals, carts, wagons, carriages, locomotives or other vehicles for all purposes: