Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 25] [Entire Act] State of Gujarat - Subsection Section 25(3) in The Gujarat Housing Board Act, 1961 (3)[ The Board may execute any of the matters provided in a housing scheme through any independent agency.] [This sub-section was added by Gujarat 1 of 1973, section 18(2).]
