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Union of India - Section

Section 17 in The Emblems And Names (Prevention Of Improper Use) Act, 1950

17. The name of the Parliament or the Legislature of any State, or the Supreme Court, or the High Court of any State, or, the Central Secretariat, or the Secretariat of any State Government or any other Government office or the pictorial representation of any building occupied by any of the aforesaid institutions.