Calcutta High Court
Shalimar Paints Limited And Another vs First Industrial Tribunal And Others on 4 May, 2011
Author: Jayanta Kumar Biswas
Bench: Jayanta Kumar Biswas
WP No. 1448 of 2008
IN THE HIGH COURT AT CALCUTTA
Constitutional Writ Jurisdiction
ORIGINAL SIDE
SHALIMAR PAINTS LIMITED AND ANOTHER Petitioners
Versus
FIRST INDUSTRIAL TRIBUNAL AND OTHERS. RespondentS
For Petitioners : Mr. Partha Bhanja Chowdhury, Advocate Mr. Soumya Majumdar, Advocate Mr. Rajesh Upadhyay, Advocate Mr. Sujit Sharma, Advocate Mr. Gaurav Singh, Advocate For Respondents : Mr. Madhusudan Dutta, Advocate No. 2 and 3.
BEFORE:
The Hon'ble JUSTICE JAYANTA KUMAR BISWAS Date : 4th May, 2011.
The Court : Mr. Dutta has argued the case of the workmen.
It is submitted that counsel for the petitioners needs accommodation.
Hence further hearing is adjourned until May 11, 2011. Certified xerox.
(JAYANTA KUMAR BISWAS, J.) M.Sen