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Calcutta High Court

Shalimar Paints Limited And Another vs First Industrial Tribunal And Others on 4 May, 2011

Author: Jayanta Kumar Biswas

Bench: Jayanta Kumar Biswas

                                WP No. 1448 of 2008

                           IN THE HIGH COURT AT CALCUTTA

                          Constitutional Writ Jurisdiction

                                    ORIGINAL SIDE



        SHALIMAR PAINTS LIMITED AND ANOTHER                        Petitioners

                                            Versus

        FIRST INDUSTRIAL TRIBUNAL AND OTHERS.                      RespondentS

For Petitioners : Mr. Partha Bhanja Chowdhury, Advocate Mr. Soumya Majumdar, Advocate Mr. Rajesh Upadhyay, Advocate Mr. Sujit Sharma, Advocate Mr. Gaurav Singh, Advocate For Respondents : Mr. Madhusudan Dutta, Advocate No. 2 and 3.

BEFORE:

The Hon'ble JUSTICE JAYANTA KUMAR BISWAS Date : 4th May, 2011.
The Court : Mr. Dutta has argued the case of the workmen.
It is submitted that counsel for the petitioners needs accommodation.
Hence further hearing is adjourned until May 11, 2011. Certified xerox.
(JAYANTA KUMAR BISWAS, J.) M.Sen