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[Cites 0, Cited by 0] [Section 297] [Entire Act]

State of Telangana - Subsection

Section 297(1) in Telangana Panchayat Raj Act, 2018

(1)The first ordinary elections to the Gram Panchayats, Mandal Praja Parishads and Zilla Praja Parishads in accordance with the provisions of this Act shall be held within a period not exceeding one year and six months from the date of commencement of this Act.