Section 15(2)(b) in The Milk and Milk Product Order, 1992

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Union of India - Subsection

Section 15(2)(b) in The Milk and Milk Product Order, 1992

(b)collect, from the holder of the registration certificate, on giving a proper receipt, samples of milk or milk product or any ingredient used in the preparation of such milk or milk product from the premises of the holder of the registration certificate in respect of which he has reason to believe that a contravention of this Order has taken place;

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Union of India - Subsection

Section 15(2)(b) in The Milk and Milk Product Order, 1992