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[Cites 0, Cited by 0] [Section 67] [Entire Act]

State of Andhra Pradesh - Subsection

Section 67(xi) in Andhra Pradesh Court-fees and Suits Valuation Act, 1956

(xi)complaint of a public servant as defined in Indian Penal Code, 1860 or an officer of the State Railway relating to matters arising out of, or in connexion with, the discharge of his official duty;