Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Haryana - Section Section 15 in The Faridabad Complex Water-Supply Bye-laws 15. Interference with meter. - No meter shall be disconnected from the service pipe or otherwise interfered with except with the permission of the Chief Administrator.
