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[Cites 0, Cited by 0] [Section 15] [Entire Act]

State of Uttar Pradesh - Subsection

Section 15(2) in The U.P. Board of Revenue Office, Class IV Service Rules, 1973

(2)The Sachiv shall make appointments from the aforesaid list to the temporary and officiating vacancies also but if no name exist on the list, he may make appointments in such vacancies from persons eligible under these rules.