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Union of India - Section
Section 44 in The Central Electricity Regulatory Commission (Terms And Conditions For Tariff Determination From Renewable Energy Sources) Regulations, 2009
44. Fuel Cost
.-Biomass fuel price during first year of the Control Period (i.e., FY 2009-10) shall be as presented in the table below and shall be linked to index formulae as specified under regulation 45. Alternatively, for each subsequent year of the Tariff Period, the normative escalation factor of 5% per annum shall be applicable at the option of the biomass project developer.| State | Biomass Price(Rs /MT) |
| Andhra Pradesh | 1301 |
| Haryana | 2168 |
| Maharashtra | 1801 |
| Madhya Pradesh | 1299 |
| Punjab | 2092 |
| Rajasthan | 1822 |
| Tamil Nadu | 1823 |
| Uttar Pradesh | 1518 |
| Other States | 1797 |