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[Cites 0, Cited by 0] [Section 42(5)] [Section 42] [Entire Act]

State of Rajasthan - Subsection

Section 42(5)(iii) in The Rules For the Administration, Admission and Rehabilitation of Persons in Homes and Shelters, 1970

(iii)The Superintendent or the Assistant Superintendent shall prepare the proceedings of the monthly conferences and send a copy of the proceedings to the Chief Inspector without delay.