Patna High Court - Orders
Sohrabuddin Shah @ Sohrabuddin Hussain vs State Of Bihar & Anr on 7 January, 2015
Author: Anjana Prakash
Bench: Anjana Prakash
Patna High Court Cr.Misc. No.6207 of 2014 (4) dt.07-01-2015
IN THE HIGH COURT OF JUDICATURE AT PATNA
Criminal Miscellaneous No. 6207 of 2014
Arising out of P.S. Case No. -1662 Year- 2011 Thana -SIWAN
COMPLAINT CASE District- SIWAN
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Sohrabuddin Shah @ Sohrabuddin Hussain
.... .... Petitioner/s
Versus
The State of Bihar & Anr
.... .... Opposite Party/s
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Appearance :
For the Petitioner/s : Mr. Jeetendra Narayan, Adv.
For the Opposite Party/s: Mr. Anil Kumar Singh (APP)
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CORAM: HONOURABLE JUSTICE SMT. ANJANA PRAKASH
ORAL ORDER
04. 07.01.2015Put up this matter on 13th May, 2015 in view of the Report of the Mediator.
Let this order be communicated to Mediation Centre by the Counsel for the Petitioner.
(Anjana Prakash, J.) Vikash/-
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