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State of Tamilnadu - Section

Section 9D in Tamil Nadu Legislator's Pension Rules, 1977

9D. [ Claim and payment of family pension. [Vide G.O. Ms.No. 1397, Public (Establishment-I and Legislature), dated the 21st December 2001.]

- Family pension shall be claimed by the Authorised Officer without any claim being preferred by the family pensioner in Form XIII by the 25th of every month and credited to the accounts of the family pensioner in the Bank of the month subsequent to the month to which it relates. The Bank shall furnish a receipt for the amount received by means of cheque.]