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Union of India - Section

Section 15 in The Naval Ceremonial, Conditions Of Service And Miscellaneous Regulations, 1964

15. Commonwealth and Foreign Festivities.

- On the occasion of the celebration of such of the important anniversaries and festivals in other countries as may be specified in Navy Orders from time to time Indian Naval Ships, in company with Shipsof other Common wealth countries or Shipsof a foreign nation. or in Common wealth or foreign ports, shall fire such salutes, not exceeding 2lguns as are fired by the Shipsor batteries of the country concerned. The flag of the country shall be displayed at the main mast during the salute, only, or Shipsdressed overall in accordance with Regulation 44, in conformity with the action taken by Shipsof the commonwealth or foreign country.