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[Cites 0, Cited by 0] [Section 31] [Entire Act]

Union of India - Subsection

Section 31(2) in The Merchant Shipping (Cargo Ship Construction And Survey) Rules, 1974

(2)An application for such survey shall be made by the owner, master or agent in Schedule Ito these rules, and it shall be accompanied by plans, designs and such other data and information as the principal officer may require.