Supreme Court - Daily Orders
Principal Secretary Land And Building ... vs Jagmel Singh on 10 September, 2018
Bench: Abhay Manohar Sapre, Uday Umesh Lalit
ITEM NO.14 COURT NO.9 SECTION XIV
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
SPECIAL LEAVE PETITION (CIVIL) Diary No(s). 26635/2018
(Arising out of impugned final judgment and order dated 13-02-2017
in WP(C) No.4741/2015 passed by the High Court of Delhi at New
Delhi)
PRINCIPAL SECRETARY, LAND AND
BUILDING DEPARTMENT & ORS. Petitioner(s)
VERSUS
JAGMEL SINGH Respondent(s)
(FOR ADMISSION and I.R. and IA No.116492/2018-CONDONATION OF DELAY
IN FILING and IA No.116493/2018-EXEMPTION FROM FILING C/C OF THE
IMPUGNED JUDGMENT)
Date : 10-09-2018 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE ABHAY MANOHAR SAPRE
HON'BLE MR. JUSTICE UDAY UMESH LALIT
For Petitioner(s)
Ms.Rachana Srivastava, AOR
Ms.Monika, Adv.
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Adjourned.
List the matter after the judgment is pronounced by the Constitution Bench in S.L.P. (Civil) No.9036-9038 of 2016-Indore Development Authority & Ors. Etc. vs. Manoharlal & Ors. Etc. (Ashok Raj Singh) (Chander Bala) Court Master Court Master Signature Not Verified Digitally signed by ANITA MALHOTRA Date: 2018.09.11 17:12:30 IST Reason: