Bombay High Court
Creative Grains And Transportation ... vs M/S. Aai Tulja Bhavani Transport on 6 December, 2021
Author: Madhav J. Jamdar
Bench: G.S. Patel, Madhav J. Jamdar
9-OSWP-3552-2018 WITH WP-2957-2021F.DOC
Ashwini
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
CIVIL APPELLATE JURISDICTION
WRIT PETITION NO. 6199 OF 2021
Aai Tulja Bhavani Transport ...Petitioner
Versus
State of Maharashtra & Anr ...Respondents
WITH
INTERIM APPLICATION NO. 2883 OF 2021
IN
WRIT PETITION NO. 6199 OF 2021
Shobhana Transport Company ..Petitioner
Versus
Aai Tulja Bhavani Transport ...Respondents
WITH
INTERIM APPLICATION NO. 3403 OF 2021
IN
WRIT PETITION NO. 6199 OF 2021
Gade Transport Ahmednagar ..Petitioner
Versus
Digitally Aai Tulja Bhavani Transport ...Respondents
signed by
ASHWINI
HULGOJI
WITH
ASHWINI
GAJAKOSH
HULGOJI
GAJAKOSH Date:
INTERIM APPLICATION NO. 3402 OF 2021
2021.12.07
18:40:21 IN
+0530
WRIT PETITION NO. 6199 OF 2021
Creative Grains and Transportation Services Pvt ..Petitioner
Ltd
Versus
Aai Tulja Bhavani Transport ...Respondents
WITH
WRIT PETITION NO. 6394 OF 2021
HP Ghumare through Proprietor Haridas S/o ...Petitioner
Pralhad Ghumare
Versus
Page 1 of 7
6th December 2021
9-OSWP-3552-2018 WITH WP-2957-2021F.DOC
The State of Maharashtra through Principal ...Respondents
Secretary & Anr
WITH
WRIT PETITION NO. 6518 OF 2021
Patil Transport Service through partner Hanesh ...Petitioner
Dilip Patil
Versus
The State of Maharashtra through Principal ...Respondents
Secretary & Anr
WITH
INTERIM APPLICATION NO. 2883 OF 2021
IN
WRIT PETITION NO. 6199 OF 2021
Shobhana Transport Company ..Petitioner
Versus
Aai Tulja Bhavani Transport ...Respondents
WITH
WRIT PETITION NO. 6812 OF 2021
SB Konapure through partners and POA ...Petitioner
Shivanand Basappa Konapure
Versus
The State of Maharashtra & Ors ...Respondents
WITH
INTERIM APPLICATION NO. 3354 OF 2021
IN
WRIT PETITION NO. 6812 OF 2021
SB Konapure through partners and POA ...Petitioner
Shivanand Basappa Konapure
Versus
The State of Maharashtra through Government ...Respondents
Pleader & Ors
WITH
WRIT PETITION (ST) NO. 18718 OF 2021
HP Ghumare ...Petitioner
Versus
State of Maharashtra & Anr ...Respondents
WITH
Page 2 of 7
6th December 2021
9-OSWP-3552-2018 WITH WP-2957-2021F.DOC
WRIT PETITION NO. 5100 OF 2021
Mariwala Bhatia Co-operative Consumer Society ...Petitioner
Ltd
Versus
State of Maharashtra & Ors ...Respondents
WITH
WRIT PETITION (ST) NO. 18839 OF 2021
Patil Transport Service ...Petitioner
Versus
State of Maharashtra & Ors ...Respondents
WITH
WRIT PETITION NO. 6199 OF 2021
Aai Tulja Bhavani Transport ...Petitioner
Versus
State of Maharashtra & Ors ...Respondents
WITH
WRIT PETITION NO. 6812 OF 2021
SB Konapure ...Petitioner
Versus
State of Maharashtra & Ors ...Respondents
WITH
WRIT PETITION (ST) NO. 27238 OF 2021
(Aurangabad Bench)
Joshi Freight Carriers ...Petitioner
Versus
State of Maharashtra & Ors ...Respondents
WITH
WRIT PETITION (ST) NO. 27236 OF 2021
(Aurangabad Bench)
Joshi Freight Carriers ...Petitioner
Versus
State of Maharashtra & Ors ...Respondents
WITH
WRIT PETITION NO. 11111 OF 2021
(Aurangabad Bench)
Sainath Grain Traders Pvt Ltd ...Petitioner
Versus
State of Maharashtra & Ors ...Respondents
Page 3 of 7
6th December 2021
9-OSWP-3552-2018 WITH WP-2957-2021F.DOC
WITH
WRIT PETITION NO. 9279 OF 2021
(Aurangabad Bench)
Shalimar Transport ...Petitioner
Versus
State of Maharashtra & Ors ...Respondents
WITH
WRIT PETITION (ST) NO. 11336 OF 2021
(Aurangabad Bench)
Noble Carrying Corporation ...Petitioner
Versus
State of Maharashtra & Ors ...Respondents
WITH
WRIT PETITION (ST) NO. 11192 OF 2021
(Aurangabad Bench)
HP Ghumare ...Petitioner
Versus
State of Maharashtra & Ors ...Respondents
WITH
WRIT PETITION (ST) NO. 11193 OF 2021
(Aurangabad Bench)
HP Ghumare ...Petitioner
Versus
State of Maharashtra & Ors ...Respondents
WITH
WRIT PETITION (ST) NO. 11203 OF 2021
(Aurangabad Bench)
HP Ghumare ...Petitioner
Versus
State of Maharashtra & Ors ...Respondents
WITH
WRIT PETITION (ST) NO. 27370 OF 2021
Page 4 of 7
6th December 2021
9-OSWP-3552-2018 WITH WP-2957-2021F.DOC
(Aurangabad Bench)
Shobhana Transport Company ...Petitioner
Versus
State of Maharashtra & Ors ...Respondents
WITH
WRIT PETITION (ST) NO. 11332 OF 2021
(Aurangabad Bench)
Shobhana Transport Company ...Petitioner
Versus
State of Maharashtra & Ors ...Respondents
WITH
WRIT PETITION NO. 3915 OF 2021
(Nagpur Bench)
Gupta Freight Carriers ...Petitioner
Versus
State of Maharashtra & Ors ...Respondents
Mr Vishwajeet Sawant, Senior Counsel, with Rohan Kadam &
Vishwajeet Mohite, i/b Sidddharth R Kapre, for the Petitioner in
WP-6199/2021.
Mr Krishna Agrawal, i/b Talekar & Associates, for the Petitioner in
WP-6394/2021.
Mr Akshay Petkar, with Aniket Malu, for Petitioner in WP-
6518/2021.
Mr Ajita Mishra, with Ms Sadhana & N Srivastava, i/b Maniar
Srivastava, for Applicant in IA-3403/2021.
Ms Ayodya Patki, i/b Ashish Sonawane, for Applicant in IA-
2883/2021.
Mr AA Kumbhakoni, Advocate General, with PP Kakade, GP, AP
Shinde, 'B' Panel Counsel & PG Sawant, AGP, for Respondent-
State, in all Writs Petitions.
Mr Sudhir Halli, i/b Ruchira Halli, for Petitioner in WP-6812/2021.
CORAM G.S. Patel &
Madhav J. Jamdar, JJ.
Page 5 of 7
6th December 2021 9-OSWP-3552-2018 WITH WP-2957-2021F.DOC DATED: 6th December 2021 PC:-
1. The entire group is now assigned to this Bench by an administrative order on 1st December 2021. The group includes Petitions that have been transferred or re-transferred here from the Aurangabad and the Nagpur Benches.
2. All Petitions raised common issues. We propose to dispose of the group with a common order at the stage of admission. We will endeavour to do so at the earliest.
3. However, some accommodation will have to be made for Advocates who may be from Aurangabad and Nagpur and will need sufficient advance notice. We make it clear that they are free to join online with the login link and id given below. Prior leave is not required. The hearing will be in hybrid mode. Any advocates joining online should ensure that someone on their behalf is present physically if any citations, documents or compilations are to be tendered. We will not be accessing documents online and we do not permit screen sharing for citations.
4. The online link and id are:
MEETING LINK https://zoom.us/my/pateljamdarjj PASSCODE 3713
5. In all matters, pleadings are also not complete. All Affidavits in Reply are to be filed and served later than 17th December 2021, if Page 6 of 7 6th December 2021 9-OSWP-3552-2018 WITH WP-2957-2021F.DOC not already done. Affidavits in Rejoinder, if any, to be filed and served by 4th January 2021.
6. We place the entire group peremptorily first on board for hearing and final disposal at the stage of admission on 6th January 2022. All Advocates and parties are put to notice that the hearing will then continue on a day-to-day basis.
7. All previous interim or ad-interim orders will continue.
8. The Associate will ensure that the entire group is correctly listed on the next date. The Registry will call for all R&Ps in all matters from Aurangabad Bench and the Nagpur Bench that are part of this group.
9. All concerned will act on production of a digitally signed copy of this order.
(Madhav J. Jamdar, J) (G. S. Patel, J)
Page 7 of 7
6th December 2021