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[Cites 0, Cited by 0] [Section 8] [Entire Act]

State of Haryana - Subsection

Section 8(7) in Haryana Right to Fair Compensation and Transparency in Land Acquisition, Rehabilitation and Resettlement Rules, 2018

(7)All the members of Social Impact Assessment team shall give an undertaking by way of an affidavit mentioning that neither he nor any of his blood relations shall directly or indirectly receive any benefit from the Requiring Body or any other stakeholder in the project.