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[Cites 0, Cited by 0] [Section 23B(2)] [Section 23B] [Entire Act]

Union of India - Subsection

Section 23B(2)(g) in The Mines And Minerals (Development And Regulation) Act, 1957

(g)any other matter which is required to be, or may be, prescribed for the purpose of prevention of illegal mining, transportation and storage of minerals.