Section 10(2A) in The Bidhan Chandra Krishi (Viswavidyalaya) Act, 1974.
(2A)[ The members referred to in clauses (i) and (iii) to (vii) of subsection (2) shall be the first members of the Executive Council] [Sub-section (2A) substituted by W. B. Act 31 of 1981.].
