Allahabad High Court
Smt. Shanti Devi & Others vs The Oriental Insuerence Company & ... on 4 August, 2010
Court No. - 40 Case :- FIRST APPEAL FROM ORDER DEFECTIVE No. - 13 of 1990 Petitioner :- Smt. Shanti Devi & Others Respondent :- The Oriental Insuerence Company & Others Petitioner Counsel :- Pankaj Naqvi,J M Pant Respondent Counsel :- Santosh Kumar,K S Amist Hon'ble Satya Poot Mehrotra,J.
Hon'ble Shyam Shankar Tiwari,J. Case called out in the revised list. The Court has waited for some time. However, none has appeared on behalf of the appellants. In the circumstances, there is no option but to dismiss the Appeal for want of prosecution. The Appeal is accordingly dismissed for want of prosecution. Interim order, if any, stands vacated. Order Date :- 4.8.2010 Ajeet