Section 50(2)(ii) in The Chhattisgarh Co-operative Societies Rules, 1962

[Cites 0, Cited by 0] [Section 50(2)] [Section 50] [Entire Act]

State of Chattisgarh - Subsection

Section 50(2)(ii) in The Chhattisgarh Co-operative Societies Rules, 1962

(ii)whether in his opinion proper books of accounts, as required by the Act, these rules, the bye-laws of the society and the Registrar have been kept by the society so far as it appears from the examination of these books; and

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State of Chattisgarh - Subsection

Section 50(2)(ii) in The Chhattisgarh Co-operative Societies Rules, 1962