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Himachal Pradesh High Court

Avtar Singh vs . Satwinder Singh (Deceased) Through ... on 29 May, 2024

Avtar Singh vs. Satwinder Singh (deceased) through LRs & ors.

RSA No. 365 of 2006 .

a/w RSA No. 366 of 2006 RSA No. 365 of 2006 29.05.2024 Present: Mr. N.K. Thakur, Senior Advocate with Mr. Divya Raj, Advocate, for the appellant.

Mr. Bhupender Gupta, Senior Advocate with Mr. Janesh Gupta, Advocate, for the respondents No.1(a) to 1(c) and 2(a) to 2(e).

Respondent No.3 is already ex parte vide order dated 12.07.2023.

Name of respondent No.4 stands deleted.

RSA No. 366 of 2006 Mr. Divya Raj Singh, Advocate, for appellant No.1.

Name of appellant No.2 stands deleted.

Mr. Bhupender Gupta, Senior Advocate with Mr. Janesh Gupta, Advocate, for the respondents No. 1(a) to 1(c) and 2(a) to 2(e).

List on 24.06.2024, as prayed for.

(Rakesh Kainthla) Judge May 29, 2024 (ravinder) ::: Downloaded on - 30/05/2024 20:32:09 :::CIS