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Union of India - Section

Section 66 in Life Insurance Corporation of India (Staff) Regulations, 1960

66. [ Maternity Leave. [Notified in Gazette of India, Extraordinary, Part-II Section 3 Sub-Section (i) dated 25.09.1989.]

- The competent authority may grant to a female employee maternity leave for a period which may extend upto 3 months subject to a maximum of 12 months during the entire period of an employee's service.]