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[Cites 0, Cited by 0] [Section 17] [Entire Act]

State of Madhya Pradesh - Subsection

Section 17(3) in The M.P. Vinirdishta Bhrashta Acharan Nivaran (Registration and Development of Colonies) Rules, 1982

(3)The officers, agent, servant and watchman shall be paid such remuneration, allowances or commission as the case may be, and at such rates, as may be approved by the State Government by general or special order.