Section 73(1)(b) in The Assam Cinemas (Regulation) Rules, 1960

[Cites 0, Cited by 0] [Section 73(1)] [Section 73] [Entire Act]

State of Assam - Subsection

Section 73(1)(b) in The Assam Cinemas (Regulation) Rules, 1960

(b)that the licence has committed a breach of any of the provisions of the Act or the rules made thereunder or any condition or restriction contained in the licence or of any direction issued under sub-section (2) of Section 5 of the Act; or

Legal Document View

Unlock Advanced Research with PRISMAI

State of Assam - Subsection

Section 73(1)(b) in The Assam Cinemas (Regulation) Rules, 1960