Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 1] [Entire Act] State of Maharashtra - Section Section 9 in The Maharashtra Personal Inams Abolition Act, 1953 9. [Right to mines and mineral products]. - Repealed from 6th August, 1985 by Maharashtra XVI of 1985.
