Section 21(1) in Religious Institutions Custody of Jewels, Valuables and Documents and Disposal Rules
(1)All the jewels and valuables of religious institutions shall be appraised by a team of officers consisting of a Verification Officer in the cadre of Deputy Commissioner, a Gold-cum-Gem Specialist and a Technical Assistant and they shall have the responsibility of appraisement work in all the temples in their respective jurisdiction.
