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[Cites 0, Cited by 0] [Section 84] [Entire Act]

State of Madhya Pradesh - Subsection

Section 84(8) in The M.P. Krishi Upaj Mandi (Mandi Samiti Ka Nirvachan) Rules, 1997

(8)After completion of voting under sub-rule (7), the President shall open the ballot box and count the votes in the presence of the members and declare the candidate elected who secures the largest number of valid votes :Provided that where an equality of votes is found to exist between contesting members and the addition of one vote will entitle any of these members to be declared elected as Vice-Chairman, President shall draw lots in such manner as he deems fit in the presence of the members who may desire to be present and the member selected by lot shall be declared to have been elected as Vice-Chairman.