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Madhya Pradesh High Court

Rajendra @ Jaadu vs The State Of Madhya Pradesh on 17 August, 2021

Author: Rajendra Kumar Verma

Bench: Rajendra Kumar Verma

                                                                       1                              CRA-4685-2021
                                             The High Court Of Madhya Pradesh
                                                        CRA-4685-2021
                                               (RAJENDRA @ JAADU Vs THE STATE OF MADHYA PRADESH AND OTHERS)

                                    1
                                    Jabalpur, Dated : 17-08-2021
                                            Shri S.K.Gangrade, counsel for the appellant.
                                            Shri Satpal Chadhar, Government Advocate, for the respondent/State.

Counsel for the State is directed to call the case diary along with the previous criminal record of the appellant positively before the next date of hearing. He is also directed to serve the victim/respondent no.2.

List this case after one week.

(RAJENDRA KUMAR (VERMA)) JUDGE TG /-

Signature Not Verified SAN Digitally signed by TRUPTI GUNJAL Date: 2021.08.17 17:12:49 IST