Section 18(1)(b) in The Punjab School Education Board Act, 1969

[Cites 0, Cited by 0] [Section 18(1)] [Section 18] [Entire Act]

(b)examination committee consisting of -

(i)[ ***] [Omitted 'the Chairman;' by Punjab Act No. 2 of 2018, dated 2.1.2018]

(ii)the Vice-Chairman;

(iii)two persons to be nominated by the Board from amongst its members, out of whom one shall be a Vice-Chancellor; and

(iv)the Director of Public Instruction (Schools), Punjab;

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