Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 6] [Section 21] [Entire Act] State of Tamilnadu - Subsection Section 21(1) in Tamil Nadu Regulation of Rights and Responsibilities of Landlords and Tenants Act, 2017 (1)A tenant shall not be evicted during the continuance of tenancy agreement except in accordance with the provisions of sub-section (2).
