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[Cites 0, Cited by 0] [Section 8(1)] [Section 8] [Entire Act]

State of Punjab - Subsection

Section 8(1)(i) in The Punjab Pre-Natal Diagnostic Techniques (Control and Regulation) Act, 1994

(i)to advise the State Government on policy matters relating to the use of pre-natal diagnostic procedures and pre-natal diagnostic techniques;