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State of Karnataka - Section

Section 22 in Karnataka Janapada Vishwavidyalaya Act, 2011

22. The Director of Academic, Planning, Monitoring and Evaluation Board.

- The Director of Academic, Planning, Monitoring and Evaluation Board shall be a whole time officer of the University and shall be appointed by the Syndicate. He shall possess such qualifications and exercise such powers and discharge such duties as may be prescribed by the Statutes. His emoluments and terms and conditions of service shall be such as may be prescribed by the Statutes.Chapter-IV Authorities of the Universities