Bombay High Court
Jan Adalat , A Centre For Paralegal ... vs The State Of Maharashtra Thru ... on 7 February, 2019
Author: N.J. Jamadar
Bench: B.R. Gavai, N.J. Jamadar
1 930.wp.1484.2019.doc
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
CIVIL APPELLATE JURISDICTION
WRIT PETITION NO. 1484 OF 2019
1. Jan Adalat & Ors. .. Petitioners
Vs.
1. State of Maharashtra & Ors. .. Respondents
Mr.S.A. Pilankar I/b Mr. U.P. Warunjikar, Advocate for petitioners.
Mr.Y.S. Khochare, AGP for respondent No.1.
CORAM : B.R. GAVAI &
N.J. JAMADAR, JJ.
DATE : 7TH FEBRUARY 2019 P.C.
Issue notice to the respondents, returnable on 21st February 2019.
The learned AGP waives notice for respondent No.1.
Hamdast granted for respondent Nos. 2 and 3.
[ N.J. JAMADAR, J. ] [ B.R. GAVAI, J.] Shraddha Talekar PS 1/1 ::: Uploaded on - 12/02/2019 ::: Downloaded on - 16/03/2019 11:03:55 :::