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[Cites 0, Cited by 0] [Section 11(2)] [Section 11] [Entire Act]

Union of India - Subsection

Section 11(2)(b) in The Compulsory Deposit Scheme (Income Tax Payers) Act, 1974

(b)so as to interfere with the discretion of the Commissioner (Appeals) or the Appellate Assistant Commissioner"] in the exercise of his appellate functions.